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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(2)An SID holder, who fulfils the eligibility conditions specified in sub-rule (1) for the issue of an SID, may apply in the Form-2 appended to these rules to the issuing authority.