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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(2)(i) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(i)the particulars to be stated in, and the proof of qualifications to be sent along with, applications for registration under this Act;