Gujarat High Court
Woolen vs Digjam on 30 July, 2010
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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CA/4460/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION No. 4460 of 2010
In
FIRST
APPEAL (STAMP NUMBER) No. 410 of 2010
=========================================================
WOOLEN
AGENCIES - Petitioner(s)
Versus
DIGJAM
LIMITED & 1 - Respondent(s)
=========================================================
Appearance :
MR
DJ BHATT for
Petitioner(s) : 1,
MS PARUL P VASAVADA for Respondent(s) : 1,
RULE
UNSERVED for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
and
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 30/07/2010
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) The learned counsel shall supply fresh address of the unserved respondent by 04.08.2010. Fresh notice to the unserved respondent returnable on 17.08.2010. D.S. permitted.
(JAYANT PATEL, J.) (SMT.
ABHILASHA KUMARI, J.) *bjoy Top