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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(12) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(12)Notwithstanding anything contained in these rules, the Election officer may for sufficient reasons to be recorded in writing, may postpone the date of the special meeting convened under this rule and the next meeting for the purpose shall be held on the day and time fixed by the Project Authority.