Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(b)by giving or tendering to such person the said notice, bill, schedule, summons or other such documents; or