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[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Jharkhand - Subsection

Section 323(10) in Bihar Education Code, 1961

(10)Extracts containing all salient points in the entries shall be communicated to the Headmaster/Principal by the District Education Officer and to the teachers by the Headmaster/Principal. Representations for selections may ordinarily be considered on points of facts and not of opinion.