Patna High Court
Dalim Chand Sah & Ors vs The State Of Bihar & Ors on 22 August, 2016
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
Patna High Court CWJC No.2512 of 2016 dt.22-08-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2512 of 2016
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1. Dalim Chand Sah S/o Kashi Ram Sah Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
2. Kritya Narayan Yadav S/o Naseeb Lal Yadav Resident of Village - Karor Dighil,
PS - Palasi, District - Araria.
3. Balram Prasad Yadav S/o Vishnu Lal Yadav Resident of Village - Karor Dighil,
PS - Palasi, District - Araria.
4. Mayanand Choudhary S/o Tajeshwar Choudhary Resident of Village - Dhantola,
PS - Palasi, District - Araria.
5. Shiba Nand Yadav S/o Gainu Yadav Resident of Village - Karor Dighil, PS -
Palasi, District - Araria.
6. Radheshyam Yadav S/o Baleshwar Yadav Resident of Village - Karor Dighil,
PS - Palasi, District - Araria.
7. Dev Narayan Sah S/o Nilamber Sah Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
8. Shobhakant Thakur S/o Gobind Lal Thakur Resident of Village - Ganjhali, PS -
Palasi, District - Araria.
9. Dharmeshwar Choudhary S/o Sitaram Choudhary Resident of Village - Dhantola,
PS - Palasi, District - Araria.
10. Md. Akhlal Aalam S/o Sajeeuddin Resident of Village - Dhanganwa, PS -
Palasi, District - Araria.
11. Dayanand Choudhary S/o Gobind Lal Choudhary Resident of Village -
Sohagpur, PS - Palasi, District - Araria.
12. Anil Kumar Choudhary S/o Rameshwar Choudhary Resident of Village -
Dhantola, PS - Palasi, District - Araria.
13. Mushtaque Ahmad S/o Md. Ajimuddin Resident of Village + PS - Palasi,
District - Araria.
14. Balram Yadav S/o Musaee Yadav Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
15. Parmanand Yadav S/o Bimal Yadav Resident of Village - Gangjhali, PS -
Palasi, District - Araria.
16. Mangal Prasad Thakur S/o Chaman Lal Thakur Resident of Village + PS -
Palasi, District - Araria.
17. Madhav Prasad @ Madhav Prasad Yadav S/o Bindeshwari Prasad Yadav
Resident of Village - Karor Dighil, PS - Palasi, District - Araria.
18. Satish Prasad Sah S/o Furtilal Sah Resident of Village + PS - Palasi, District -
Araria.
19. Shiv Narayan Thakur S/o Shishtilal Thakur Resident of Village - Kankhudiya,
PS - Palasi, District - Araria.
20. Khushilal Thakur S/o Sahvatlal Thakur Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
21. Jay Shankar Yadav S/o Damodar Yadav Resident of Village - Karor Dighil, PS
- Palasi, District - Araria.
22. Sita Devi W/o Raj Kumar Resident of Village - Pothiya, PS - Palasi, District -
Araria.
23. Nagendra Prasad Sah S/o Parmanand Sah Resident of Village - Kankhudiya, PS
- Palasi, District - Araria.
24. Raj Nandan Thakur S/o Dusadhu Thakur Resident of Village + PS - Palasi,
District - Araria.
Patna High Court CWJC No.2512 of 2016 dt.22-08-2016
25. Beena Devi W/o Ramesh Prasad Sah Resident of Village - Gangjhali, PS -
Palasi, District - Araria.
26. Nityanand Yadav S/o Gujaru Yadav Resident of Village - Karor Dighil, PS -
Palasi, District - Araria.
27. Beena Devi W/o Surendra Pd. Yadav Resident of Village - Kachmah, PS -
Palasi, District - Araria.
28. Babulal Mandal S/o Ravilal Mandal Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
29. Parmanand Viswas S/o Neptilal Viswas Resident of Village - Bihari, PS -
Palasi, District - Araria.
30. Ashok Kumar Yadav S/o Jageshwar Pd. Yadav Resident of Village - Bihari, PS
- Palasi, District - Araria.
31. Dayanand Prasad Yadav S/o Surtilal Yadav Resident of Village - Jahanpur
Bakrainiya, PS - Palasi, District - Araria.
32. Arun Kumar Yadav S/o Shukdev Prasad Yadav Resident of Village - Deep
Nagar, PS - Palasi, District - Araria.
33. Lata Devi W/o Yog Narayan Yadav Resident of Village - Malore, PS - Palasi,
District - Araria.
34. Arjunlal Kardar S/o Satan Kardar Resident of Village - Kochmah, PS - Palasi,
District - Araria.
35. Suresh Kumar Sardar S/o Grejanand Sardar Resident of Village - Vijwar, PS -
Palasi, District - Araria.
36. Sinheshwar Choudhary S/o Yadunandan Choudhary Resident of Village -
Hasanpur, PS - Palasi, District - Araria.
37. Manoj Kumar Yadav S/o Bateshwar Yadav Resident of Village - Hasanpur, PS
- Palasi, District - Araria.
38. Ramanand Yadav S/o Dhanlal Yadav Resident of Village - Naranga, PS -
Palasi, District - Araria.
39. Mayanand Viswas S/o Mohan Lal Viswas Resident of Village - Badhauli, PS -
Palasi, District - Araria.
40. Mala Devi W/o Vishnulal Yadav Resident of Village - Budhigosainpur, PS -
Palasi, District - Araria.
41. Satyanarayan Yadav S/o Sugalala Yadav Resident of Village - Chhapaniyan,
PS - Palasi, District - Araria.
42. Shyamsundar Mandal S/o Tinkouri Mandal Resident of Village - Chhapaniyan,
PS - Palasi, District - Araria.
43. Binod Kumar Yadav S/o Sohan Lal Yadav Resident of Village - Hasanpur, PS
- Palasi, District - Araria.
44. Virendra Prasad Yadav S/o Rameshwar Yadav Resident of Village - Hasanpur,
PS - Palasi, District - Araria.
45. Vijay Kumar Yadav S/o Charmu Yadav Resident of Village - Dakaita, PS -
Palasi, District - Araria.
46. Aakeshwar Viswas S/o Vishnulal Viswas Resident of Village - Maldawar, PS -
Palasi, District - Araria.
47. Sadanand Yadav S/o Shishilal Yadav Resident of Village - Kochmah, PS -
Palasi, District - Araria.
48. Birendra Prasad Mandal S/o Baldeo Mandal Resident of Village - Kochmah,
PS - Palasi, District - Araria.
49. Birendra Kumar Viswas S/o Mohanlal Viswas Resident of Village - Kochmah,
PS - Palasi, District - Araria.
50. Jay Prakash Viswas S/o Ganga Prasad Viswas Resident of Village - Maldawar,
PS - Palasi, District - Araria.
Patna High Court CWJC No.2512 of 2016 dt.22-08-2016
51. Sitaram Yadav S/o Mahendra Prasad Yadav Resident of Village - Deep Nagar,
PS - Palasi, District - Araria.
52. Jageshwar Yadav S/o Chiku Yadav Resident of Village - Maldawar, PS -
Palasi, District - Araria.
53. Sushila Devi W/o Jai Kishore Yadav Resident of Village - Naktakhurd, PS -
Palasi, District - Araria.
54. Sushila Jha W/o Shobhakant Jha Resident of Village - Sohagpur, PS - Palasi,
District - Araria.
55. Hira Devi W/o Sheyamlal Sundar Resident of Village - Kankhudiya, PS -
Palasi, District - Araria.
56. Yuvraj Prasad Yadav @ Yuvraj Yadav S/o Chandrika Prasad Yadav Resident
of Village - Gangjhali, PS - Palasi, District - Araria.
57. Kuldev Viswas S/o Adhiklal Viswas Resident of Village - Balua Kaliyaganj,
PS - Palasi, District - Araria.
58. Doman Rishidev S/o Dokai Rishidev Resident of Village - Suksaina, PS -
Palasi, District - Araria.
59. Sanjay Prasad Yadav S/o Motilal Yadav Resident of Village - Kachana Tola,
PS - Palasi, District - Araria.
60. Indurani W/o Devnarayan Choudhary Resident of Village - Hasanpur, PS -
Palasi, District - Araria.
61. Sadanand Mandal S/o Bagadu Mandal Resident of Village - Pandubbi, PS -
Palasi, District - Araria.
62. Sumangala Devi W/o Dayanan Vishwas Resident of Village - Pandubbi, PS -
Palasi, District - Araria.
63. Tanknath Viswas S/o Anlal Viswas Resident of Village - Diyari, PS - Palasi,
District - Araria.
64. Naval Kishore @ Nawal Kishore Yadav S/o Bhagat Prasad Yadav Resident of
Village - Maujaha, PS - Bhargama, District - Araria.
65. Kari Ram S/o Nunulal Ram Resident of Village - Maujaha, PS - Bhargama,
District - Araria.
66. Indradeo Choupal S/o Mahabir Choupal Resident of Village - Raghunathpur
(South), PS - Bhargama, District - Araria.
67. Bhudeo Choupal S/o Mahabir Choupal Resident of Village - Raghunathpur
(South), PS - Bhargama, District - Araria.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Commissioner-Cum-Secretary, Education
Department, Government of Bihar, Patna.
2. The Commissioner-Cum-Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Mass Education, Education Department, Government of Bihar,
Patna.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sanjeet Kumar Singh, Advocate.
For the Respondent/s : Mr. Raghwanand, GA-11.
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Patna High Court CWJC No.2512 of 2016 dt.22-08-2016 Date: 22-08-2016 Writ application is disposed of with an observation that the direction issued by the learned Single Judge and a Division Bench affirmed by the Hon'ble Supreme Court in SLA(C) No.32079 of 2015 with regard to non-formal instructors shall govern the case of these petitioners as well provided it comes within the ambit of the said decisions.
Writ is disposed of in terms indicated above.
(Ajay Kumar Tripathi, J) B.Kr./-
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