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Union of India - Section

Section 61 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

61. Mode of manufacture.

- American, British and general pharmacopoeias that are in vogue at present in the various States, shall be recognized as standard pharmacopoeia or the homoeopathic preparation for the purpose of these rules until such time as the Central Government evolves its own pharmacopoeia.