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State of Puducherry - Section

Section 13 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

13. Return.

- The institute shall furnish to the Central Government returns and information in such form and manner as they be required by the Government.AppendixPay, Allowances and other terms and conditions of service of officers of Jawaharlal Institute of Post-Graduate Institute of Medical Education Research (JIPMER), Puducherry belonging to Central Health Service who opts to be the employees of the Institute.