Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 18 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2018 & I.A. 11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ....Plaintiffs
Through: Mr. J.M. Kalia, Mr. Siddhartha Shukla,
Mr. Dhruv Kalia and Ms. Lavanya
Kalia, Advocates alongwith Mr. A.P.
Singh, Senior Manager (Legal) and Mr.
Harshit Mittal, ALO.
versus
HINDUSTAN LEVER LTD. .....Defendant
Through: Mr. Prajjwal Kushwaha, Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.02.2026
1. Learned counsel for the parties submit that joint convenience compilation is yet to be finalized and seek some more time to place the said joint convenience compilation on record.
2. Accordingly, parties are granted six weeks' further time to file the said joint convenience compilation.
3. List for consideration on 15.07.2026.
TUSHAR RAO GEDELA, J FEBRUARY 18, 2026 Sumit This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:35:50