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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in Orissa State Youth Welfare Board Rules, 1996

(2)The State Board may get associated with reputed national and international bodies and may also collaborate with various organisation for the propose of implementation of its overall objects or for specific projects, schemes or programmes.Bodies of the State Board