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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Gas Cylinders Rules, 2004

(3)The test and inspection certificates required to be obtained from the Inspecting Authority in respect of cylinders and valves inspected and certified by it in accordance with the approved design and specification or code shall give the information included in Schedule II.