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State of Assam - Section

Section 4 in The Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961

4. Manner of effecting distraint on receipt of application.

- The application shall be in such form as may be required by the Registrar and shall be signed by a person authorised by the Committee. On receipt to the application the Registrar (or the Principal Officer of the Co-operative Department of the area) shall, if satisfied that the particulars set forth in the application are correct, prepare a demand notice in duplicate in the form laid down by the Registrar setting forth the name of the defaulter, the amount due together with interest and forward the same to the distrainer concerned.