Madhya Pradesh High Court
Shri Akhilesh vs Smt. Pinki @ Pramila on 1 April, 2024
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 78 of 2024 (SHRI AKHILESH Vs SMT. PINKI @ PRAMILA) Dated : 01-04-2024 Shri Vivek Nagar - Advocate for the appellant.
Let record of the trial Court be requisitioned.
(VIVEK RUSIA) (GAJENDRA SINGH)
JUDGE JUDGE
Tej
Signature Not Verified
Signed by: TEJPRAKASH
VYAS
Signing time: 02-04-2024
15:54:13