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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(2)At a special meeting only the business for which the meeting is called, shall be considered :Provided that the Corporators present may give their consent for any other business to be considered.