Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of Jharkhand - Subsection

Section 171(2)(c) in Jharkhand Municipal Act, 2011

(c)the tax, if any, due in respect of the advertisement has not been paid.