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Delhi High Court - Orders

Kamaljit Singh Pahwa vs Financial Commissioner And Ors on 13 November, 2025

                          $~18
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 11656/2024 & CM APPLs. 48409-48410/2024
                                    KAMALJIT SINGH PAHWA                                                                   .....Petitioner
                                                                  Through:            Mr. Siddharth Makkar and Mr. Bharat
                                                                                      Bhusan, Advocates.
                                                                  versus

                                    FINANCIAL COMMISSIONER AND ORS.             .....Respondents
                                                 Through: Ms. Rachita Garg and Mr. Agam
                                                          Rajput, Advs. for R-1 and R-3.
                                                          Ms. Shobhna Taikar, Mr. Mayank,
                                                          Mr. Kuljeet Singh and Mr.
                                                          Dheerendra Singh Bish, Advocate for
                                                          R-DCHFC.
                                                          Mr. Rajiv Vig, Advocate for R-
                                                          Society.

                                    CORAM:
                                    HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER
                          %                                       13.11.2025
                          1.        No time left.
                          2.        List on 20th February, 2026.

3. Order be uploaded on the website of this Court NITIN WASUDEO SAMBRE, J ANISH DAYAL, J NOVEMBER 13, 2025/ay This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/11/2025 at 22:42:15