Delhi High Court - Orders
Kamaljit Singh Pahwa vs Financial Commissioner And Ors on 13 November, 2025
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11656/2024 & CM APPLs. 48409-48410/2024
KAMALJIT SINGH PAHWA .....Petitioner
Through: Mr. Siddharth Makkar and Mr. Bharat
Bhusan, Advocates.
versus
FINANCIAL COMMISSIONER AND ORS. .....Respondents
Through: Ms. Rachita Garg and Mr. Agam
Rajput, Advs. for R-1 and R-3.
Ms. Shobhna Taikar, Mr. Mayank,
Mr. Kuljeet Singh and Mr.
Dheerendra Singh Bish, Advocate for
R-DCHFC.
Mr. Rajiv Vig, Advocate for R-
Society.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 13.11.2025
1. No time left.
2. List on 20th February, 2026.
3. Order be uploaded on the website of this Court NITIN WASUDEO SAMBRE, J ANISH DAYAL, J NOVEMBER 13, 2025/ay This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/11/2025 at 22:42:15