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Assistant Commissioner Of Income Tax ... vs Hdfc Bank Ltd. on 27 September, 2019

     ITEM NO.51                          REGISTRAR COURT. 1                     SECTION IX

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                               BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                     No(s).     18606/2019

     ASSISTANT COMMISSIONER OF INCOME TAX 2(3)(1), MUMBAI & ORS.
                                                        Petitioner(s)

                                                      VERSUS

     HDFC BANK LTD.                                     Respondent(s)
     (FOR ADMISSION and I.R. and IA No.102882/2019-CONDONATION OF DELAY
     IN FILING and IA No.102884/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )
     WITH
     SLP(C) No. 19473/2019 (IX)
     (FOR ADMISSION and I.R. and IA No.113746/2019-CONDONATION OF DELAY
     IN FILING and IA No.113749/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.113744/2019-CONDONATION OF DELAY IN
     REFILING)
     Date : 27-09-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. C.K. Sharma, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                        Mr. Anant Mann, Adv.
                                        Ms. Kavita Jha, AOR

               UPON hearing the counsel the Court made the following
                                  O R D E R

SLP(C) No.18606/2019 Four weeks' time is granted to the sole respondent for filing counter affidavit.

Sole respondent is common in the main matter i.e., SLP(C) No.18606/2019 and is duly represented, as such, service is deemed to be complete. Ld. Advocate, Mr. Anant Mann, appearing on behalf of Ms. Kavita Jha, Advocate-on-record appears for the sole respondent and seeks time to file vakalatnama and counter Signature Not Verified affidavit.

Reason: List again on 11.12.2019.

ANIL LAXMAN PANSARE Registrar