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[Cites 0, Cited by 0] [Section 129(9)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(9)(c) in The Coal Mines Regulations, 2017

(c)after each round of shots, and at the beginning of every shift, and after every cessation of work in the shaft for a period exceeding two hours, shall examine the sides of the shaft and remove all loose pieces before persons are allowed to descend.