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[Cites 0, Cited by 0] [Section 16B(5)] [Section 16B] [Entire Act]

State of West Bengal - Subsection

Section 16B(5)(b) in The West Bengal Public Libraries Act, 1979

(b)the officers and staff of the public libraries employed by the said Local Library Authority under clause (e) of section 10 and holding office immediately before the dissolution of the said Local Library Authority,