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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011

(1)As soon as it is decided that selection is to be made to fill a certain number of vacant posts as specified in column number 2 of Section-B of Schedule-I from amongst the persons mentioned in column number 3 and 4 of Schedule-I, the Senior most officer in the Squad shall invite applications from all eligible persons through their supervisory officer by a specified date through a general notice. The applications of the persons who are eligible for selection to the post(s) as specified in Column 2 of Schedule-I under the provisions of these rules along with the Annual Performance Appraisal Reports and other Service record shall be forwarded by the concerned officers along with their comments, if any, to the Squad.