Delhi High Court - Orders
Amani Fidel Chris vs Narcotics Control Bureau on 22 June, 2020
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. A. 1027/2015
AMANI FIDEL CHRIS ..... Appellant
Through: Mr.J.S.Kushwaha, Advocate.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr.Rajesh Manchanda, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
(VIA VIDEO CONFERENCING)
ORDER
% 22.06.2020 CRL. M.A. 7971/2020 in CRL. A. 1027/2015
1. Learned counsel for the applicant/appellant seeks leave to withdraw the present application to enable him to avail the other remedies available to him in law.
2. Leave is granted and the application is dismissed as withdrawn.
MANOJ KUMAR OHRI, J June 22, 2020 'dc'