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[Section 23]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 23(17) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017
| 1. | Director or Deputy Director | - | Chairman |
| 2. | Concerned Head of Department | - | Member |
| 3. | Head of Department from other Department | - | Member |
| 4. | Registrar | - | Member |