Himachal Pradesh High Court
Yadupati Thakur vs . State Of Hp & Others on 28 April, 2022
Bench: Sabina, Sandeep Sharma
Yadupati Thakur Vs. State of HP & others .
CWP No.3478 of 2021 28.04.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 to 3/State. Mr. K.D. Shreedhar, Senior Advocate with Mr. Saurabh Ahluwalia, Advocate, for respondent oNo.4.
the petitioner.
r to There is a request of adjournment on behalf of List after one week.
( Sabina ) Judge ( Sandeep Sharma ) Judge April 28, 2022 (VH/PS) ::: Downloaded on - 28/04/2022 20:09:57 :::CIS