Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Bihar - Subsection

Section 104(2) in The Bihar irrigation Act, 1997

(2)Such Officer shall thereupon give notice to the other persons interested that on a day to be named in such notice, he will proceed to inquire into the said matter and after such inquiry he may pass his order thereon, or may transfer the matter to the Divisional Canal Officer who shall thereupon inquire into and pass his order on the said matter.