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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(3) in The Rajasthan Technical University Act, 2006

(3)The Examination Committee may appoint such number of sub committees as it thinks fit, and in particular may be delegate to any one or more persons or sub-committees the power to deal with and decide cases relating to the use of unfair means by the examinees.