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Himachal Pradesh High Court

Sh. Rajender Sharma vs . Uoi. & Ors. on 25 June, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Sh. Rajender Sharma Vs. UOI. & Ors.

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CWP No. 2434 of 2024.

25.06.2024 Present: Ms. Minakshi Sharma, Advocate, for the petitioner.

Mr. Shiv Pal Manhans, Central Panel Counsel, for respondent No.1. Mr. Raman Sethi, Advocate, for respondents No.2 and 3.

Reply still not filed. As prayed for, list after four weeks' to file reply, before the appropriate Bench.

(Ajay Mohan Goel) Judge June 25, 2024 (Shivank Thakur) ::: Downloaded on - 26/06/2024 20:31:05 :::CIS