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Allahabad High Court

Manoj Kumar Rai vs Sri Ram Lotan Ram D.I.O.S. Ballia And ... on 12 January, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 2503 of 2005

Petitioner :- Manoj Kumar Rai
Respondent :- Sri Ram Lotan Ram D.I.O.S. Ballia And Others
Petitioner Counsel :- Parvez Iqbal Ansari
Respondent Counsel :- Sc

Hon'ble Vikram Nath,J.

Civil Misc. Impeladment Application No.47202 of 2009, Civil Misc. Impeladment Application No.87565 of 2006 and Civil Misc. Impeladment Application No.42651 of 2006 are dismissed as withdrawn. Further learned counsel for the applicant states that he has filed an impleament application on 9.12.2009. The same is not on record. Office may trace it out and place it on record. List in the next cause list.

Order Date :- 12.1.2010 RPS