Allahabad High Court
Manoj Kumar Rai vs Sri Ram Lotan Ram D.I.O.S. Ballia And ... on 12 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2503 of 2005 Petitioner :- Manoj Kumar Rai Respondent :- Sri Ram Lotan Ram D.I.O.S. Ballia And Others Petitioner Counsel :- Parvez Iqbal Ansari Respondent Counsel :- Sc Hon'ble Vikram Nath,J.
Civil Misc. Impeladment Application No.47202 of 2009, Civil Misc. Impeladment Application No.87565 of 2006 and Civil Misc. Impeladment Application No.42651 of 2006 are dismissed as withdrawn. Further learned counsel for the applicant states that he has filed an impleament application on 9.12.2009. The same is not on record. Office may trace it out and place it on record. List in the next cause list.
Order Date :- 12.1.2010 RPS