Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Legal Metrology (Numeration) Rules, 2011 (2)They shall come into force [on the 1st of April, 2011] [Substituted Notification No. G.S.R. 109 (E) dated 23.2.2011 "on the 1st day of March, 2011"]
