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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(a) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(a)make such inquiries as he may think fit in order to ascertain whether the provisions of this Act and of the rules, by-laws and orders made thereunder are observed;