Delhi High Court - Orders
M/S Tdi Infratech Ltd vs M/S Dynamic Universal Ltd. & Ors on 6 December, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 295/2021, I.As. 7566/2021, 13131/2021
M/S TDI INFRATECH LTD. ..... Plaintiff
Through: Ms. Kanika Agnihotri and Mr. Amer
Vaid, Advocates.
versus
M/S DYNAMIC UNIVERSAL LTD. & ORS. ..... Defendants
Through: Mr. Kapil Midha and Ms. Versha
Singh, Advocates for D-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 06.12.2021 [VIA HYBRID MODE]
1. Counsel for the parties jointly request for an adjournment stating that mediation talks are in process.
2. Re-notify on 16th December, 2021.
SANJEEV NARULA, J DECEMBER 6, 2021/hd Signature Not Verified Signed By:SAPNA SETHI Signing Date:09.12.2021 12:16:07