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Delhi High Court - Orders

M/S Tdi Infratech Ltd vs M/S Dynamic Universal Ltd. & Ors on 6 December, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~7
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 295/2021, I.As. 7566/2021, 13131/2021
                                M/S TDI INFRATECH LTD.                                    ..... Plaintiff
                                                    Through:    Ms. Kanika Agnihotri and Mr. Amer
                                                                Vaid, Advocates.

                                                    versus

                                M/S DYNAMIC UNIVERSAL LTD. & ORS.           ..... Defendants
                                             Through: Mr. Kapil Midha and Ms. Versha
                                                      Singh, Advocates for D-1.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                       ORDER

% 06.12.2021 [VIA HYBRID MODE]

1. Counsel for the parties jointly request for an adjournment stating that mediation talks are in process.

2. Re-notify on 16th December, 2021.

SANJEEV NARULA, J DECEMBER 6, 2021/hd Signature Not Verified Signed By:SAPNA SETHI Signing Date:09.12.2021 12:16:07