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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Bihar - Subsection

Section 81(1)(f) in The Bihar Panchayat Raj Act, 2006

(f)all receipts in respect of any school, hospital, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Zila Parishad,