Madhya Pradesh High Court
Northward Value Invest Private Limited vs Foresight Investors Limited on 8 March, 2016
COMP-20-2013
( NORTHWARD VALUE INVEST PRIVATE LIMITED Vs FORESIGHT INVESTORS LIMITED)
08-03-2016
Shri B.D. Singh, learned counsel for the petitioner.
Shri H.K. Upadhyay, learned counsel for the respondent.
This petition has wrongly been linked with Comp. Petition No. 20/2000. It be delinked from Comp. Petition No. 20/2000.
Arguments heard.
Reserved for order.
(S.K. GANGELE) JUDGE