Supreme Court - Daily Orders
A.P.Power Coordination Commit. vs M/S Lanco Kondapalli Power Ltd. on 4 September, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
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ITEM NO.101 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6036/2012
A.P.POWER COORDINATION COMMIT.& ORS. Appellant(s)
VERSUS
M/S LANCO KONDAPALLI POWER LTD.& ANR. Respondent(s)
(With application for ex-parte Stay, permission to file Addl.
Documents, Stay and office Report)
WITH
C.A. No. 6061/2012
(With appln.(s) for ex-parte stay and Office Report)
C.A. No. 6138/2012
(With appln.(s) for bring on record the subsequent
events/directions and Office Report)
C.A. No. 6835/2015
(With Office Report)
C.A. No. 9304/2013
(With Office Report)
Date : 04/09/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. A. Subba Rao,Adv.
Mr. M. Vohra, Adv.
Ms. S Shankar, Adv.
Mr. K.L.D.S. Vinober, Adv.
Mr. P. Siva Rao, Adv.
Mr. Anand Ganesha, Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Jayant Bhushan, Sr. Adv.
Mr. Sakya Singha Chaudhuri,Adv.
Signature Not Verified
Mr. Avijeet Lala, Adv.
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.09.04
Ms. Kanika Chugh, Adv.
Ms. Rohini Musa, Adv.
16:37:05 IST
Reason:
Mr. Abhishek Gupta, Adv.
Mr. Zafer Inayat, Adv.
Mr. Saloni, Adv.
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Telangana State Mrs. D. Bharathi Reddy,Adv.
Electricity Mr. Shivam Khandekar, Adv.
Regulatory Comm.
UPON hearing the counsel the Court made the following
O R D E R
Mr. C.A. Sundaram, learned Senior counsel for the Appellants started his arguments at 11.55 A.M. and was still on his legs when the Court rose for the day, leaving the matters part heard.
For further arguments, list tomorrow on 08.09.2015 as part heard.
(NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER