Rajasthan High Court - Jaipur
Kartik Verma Son Of Shri Sumesh Dhobi And ... vs Sumesh Dhobi Son Of Late Shri Kannu Alias ... on 4 January, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8284/2022
Kartik Verma Son Of Shri Sumesh Dhobi And Grandson Of Late
Shri Kannu Alias Bhagwan Sahai
----Petitioner
Versus
Sumesh Dhobi Son Of Late Shri Kannu Alias Bhagwan Sahai
----Respondent
For Petitioner(s) : Mr. Saransh Saini For Respondent(s) : Mr. Manish Kumar Acharya HON'BLE MR. JUSTICE INDERJEET SINGH Order 04/01/2023 Issue fresh notice to the unserved respondent(s) on their fresh address to be supplied by counsel for the petitioner in the office.
(INDERJEET SINGH),J JYOTI /8 (Downloaded on 06/01/2023 at 11:22:32 PM) Powered by TCPDF (www.tcpdf.org)