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Rajasthan High Court - Jaipur

Kartik Verma Son Of Shri Sumesh Dhobi And ... vs Sumesh Dhobi Son Of Late Shri Kannu Alias ... on 4 January, 2023

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 8284/2022

                                    Kartik Verma Son Of Shri Sumesh Dhobi And Grandson Of Late
                                    Shri Kannu Alias Bhagwan Sahai
                                                                                                     ----Petitioner
                                                                      Versus
                                    Sumesh Dhobi Son Of Late Shri Kannu Alias Bhagwan Sahai
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Saransh Saini For Respondent(s) : Mr. Manish Kumar Acharya HON'BLE MR. JUSTICE INDERJEET SINGH Order 04/01/2023 Issue fresh notice to the unserved respondent(s) on their fresh address to be supplied by counsel for the petitioner in the office.

(INDERJEET SINGH),J JYOTI /8 (Downloaded on 06/01/2023 at 11:22:32 PM) Powered by TCPDF (www.tcpdf.org)