Section 5(2) in Uttar Pradesh State Universities Act, 1973
(2)The Sampurnanand Sanskrit Vishvavidyalaya may affiliate institutions situated in any part of the territory of India and recognise teachers of, and admit to its examinations candidates from such territory or abroad :Provided that the Vishvavidyalaya shall not -(a)affiliate an institution outside Uttar Pradesh; or(b)recognise any teacher employed in an institution situated outside Uttar Pradesh and maintained by any Government; except upon the recommendation of the Government concerned.[* * *] [Omitted by Uttar Pradesh Act No. 6 of 2009. Prior to omission, it stood as under : '(3) Nothing in this Act relating to affiliation or recognition of colleges shall apply to the Kashi Vidyapith'.]
