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Supreme Court - Daily Orders

Torrent Power Ltd vs Radhasoami Satsang Sabha on 29 July, 2024

Bench: J.K. Maheshwari, Rajesh Bindal

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     ITEM NO.54                         COURT NO.8                    SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   1924/2022

     TORRENT POWER LTD.                                               Appellant(s)

                                                 VERSUS


     RADHASOAMI SATSANG SABHA & ORS.                                  Respondent(s)

     IA No. 36319/2022 - EX-PARTE STAY

     IA No. 86531/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES

     WITH

     C.A. No. 3562/2022 (XVII-A)

     IA No. 66996/2022 - EX-PARTE STAY)


     Date : 29-07-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE RAJESH BINDAL

     For Appellant(s)              Mr. Pradeep Misra, AOR
                                   Mr. Daleep Dhyani, Adv.
                                   Mr. Suraj Singh, Adv.
                                   Mr. Manoj Kumar Sharma, Adv.



                                    Mr. Sameer Kumar, AOR
                                   Mr. Aditya Shankar Prasad, Adv.
                                   Mr. Shah Rukh Ahmad, Adv.
                                   Ms. Somi Sharma, Adv.
                                   Ms. Poorvi Shukla, Adv.

     For Respondent(s)             Mr. Shyam Divan, Sr. Adv.
                                   Mr. Sanjay Jain, Sr. Adv.
Signature Not Verified
                                   Mr. Rajesh Punj, Adv.
                                   Mr. Gunjan Kumar, AOR
Digitally signed by
Jayant Kumar Arora
Date: 2024.07.30
19:18:24 IST
Reason:                            Mr. Nishank Tripathi, Adv.
                                   Mr. Yashovardhan Singh, Adv.
                                   Mr. Akshay Sahay, Adv.
                                   Ms. Arya Sinha, Adv.
                                  2


        UPON hearing the counsel the Court made the following
                          O R D E R

Admit.

Hearing of the appeal(s) is expedited and the appeal(s) be listed for hearing in the month of January, 2025.

(JAYANT KUMAR ARORA) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER