Supreme Court - Daily Orders
Torrent Power Ltd vs Radhasoami Satsang Sabha on 29 July, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
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ITEM NO.54 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1924/2022
TORRENT POWER LTD. Appellant(s)
VERSUS
RADHASOAMI SATSANG SABHA & ORS. Respondent(s)
IA No. 36319/2022 - EX-PARTE STAY
IA No. 86531/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
WITH
C.A. No. 3562/2022 (XVII-A)
IA No. 66996/2022 - EX-PARTE STAY)
Date : 29-07-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Sameer Kumar, AOR
Mr. Aditya Shankar Prasad, Adv.
Mr. Shah Rukh Ahmad, Adv.
Ms. Somi Sharma, Adv.
Ms. Poorvi Shukla, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Sanjay Jain, Sr. Adv.
Signature Not Verified
Mr. Rajesh Punj, Adv.
Mr. Gunjan Kumar, AOR
Digitally signed by
Jayant Kumar Arora
Date: 2024.07.30
19:18:24 IST
Reason: Mr. Nishank Tripathi, Adv.
Mr. Yashovardhan Singh, Adv.
Mr. Akshay Sahay, Adv.
Ms. Arya Sinha, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Admit.
Hearing of the appeal(s) is expedited and the appeal(s) be listed for hearing in the month of January, 2025.
(JAYANT KUMAR ARORA) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER