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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(a) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(a)Time reasonably required for the journeys between the place of training and the station to which an employee is posted immediately before and after the period of training shall be treated as a part of training.