Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 53 in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

53. Powers and duties of Police Officer.

- Every Police Officer shall forth while furnish information to the nearest State Road Authority or the nearest officer subordinate to the State Road Authority of any offence coming to his knowledge which has been committed against this Act or any rule made under this Act, and shall be bound to assist the State Road Authority and its officers and servants in the exercise of their lawful authority.