Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 407B] [Entire Act] State of Nagaland - Subsection Section 407B(1) in Nagaland Municipal Act, 2001 (1)The Functions of the District Planning Committee shall include such matters in relation to District Planning as may be further assigned by the State Government.
