Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Madhya Pradesh - Subsection Section 7(xi) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967 (xi)eradication of kans or any other kind of weed or vegetation which is likely to adversely affect or interfere with cultivation;
