Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 287] [Entire Act] State of Chattisgarh - Subsection Section 287(3) in The Chhattisgarh Municipal Corporation Act, 1956 (3)On the expiration of three months from the date of any such notification, the place to which it relates shall no longer be used for the disposal of the dead.
