Section 2(i) in Kerala Farmers' Debt Relief Commission Act, 2006
(i)"agriculture" includes horticulture, farming and growing of medicinal plants, crops and inter crops, fruits, vegetables, flowers, grass, fodder grass and trees or any kind of cultivation of soil, conducting nursery, breeding and keeping of livestock including fish, mussel, bees, silkworm, poultry, duck, cattle or pig and the use of land for agriculture allied activities or any other agricultural purposes;
