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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2) in The Ganjam and Boudh (Village Offices Abolition) Act, 1969

(2)It extends to the Ganjam Agency areas and to the Baliguda Subdivision in the district of Boudh of the State of Orissa.