Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(6) in The Juvenile Justice (Punjab) Rules, 1987

(6)A health chart on each juvenile in the institution shall be maintained on the basis of his quarterly medical check up.