V.Nagarajan vs The Director General Of Police on 13 February, 2018

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Madras High Court

V.Nagarajan vs The Director General Of Police on 13 February, 2018

Bench: M.S. Ramesh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 13.02.2018
CORAM
THE HONOURABLE MR. JUSTICE M.S. RAMESH
CRL.O.P.No.2546 of 2018

V.Nagarajan								..Petitioner

Vs

1. The Director General of Police,
    DGP Office, Mylapore,
    Chennai - 600 004.

2. The Superintendent of Police,
    District Police Office,
    Tiruvallur District,
    Tiruvallur.	

3. The Inspector of Police,
    Pattabhiram Police Station,
    Tiruvallur District.					            .. Respondents

PRAYER: Criminal Original Petition filed under Section 482 of Cr.P.C, praying to  direct the respondents to conduct the investigation through a special agency of police, apart from the third respondent police, and to file a final report of charge sheet as against all the offenders involved in the occurrence as per the Crime No.923 of 2017 pending on the file of the third respondent police in a time bound manner.
			For Petitioner	: M/s.K.M.Subrahmaniam

			For Respondents 	: Mr.C.Raghavan
						 Government Advocate (Crl. Side)
				
O R D E R

The prayer sought for in the present petition is to direct the respondents to conduct the investigation through a special agency of police, apart from the third respondent police, and to file a final report of charge sheet as against all the offenders involved in the occurrence as per the Crime No.923 of 2017 pending on the file of the third respondent police.

2. The learned Government Advocate (Crl. Side) on instructions submitted that the investigation is almost completed and the major offence has been altered to one under Section 306 IPC. As such, the petitioner may not have any grievance against the Investigating Officer since, the main ground raised for transfer is that the third respondent has registered the complaint under Section 174 Cr.P.C. Hence, no further orders are required in the present petition. Accordingly, the Criminal Original Petition stands closed.

13.02.2018 Index:yes/no Internet:yes/no dh To

1. The Director General of Police, DGP Office, Mylapore, Chennai - 600 004.

2. The Superintendent of Police, District Police Office, Tiruvallur District, Tiruvallur.

3. The Inspector of Police, Pattabhiram Police Station, Tiruvallur District.

4. The Public Prosecutor, High Court, Madras.

M.S. RAMESH.J., dh CRL.O.P.No.2546 of 2018 13.02.2018

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