Section 9A(2)(c) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

[Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act]

(c)The authorised officer shall cause a proclamation of the intended sale to be issued in Tamil and other languages stating therein : -

(i)The place and time of sale

(ii)The description of the vehicle intended to be sold.

(iii)The amount of recovery of which the auction is ordered.

(iv)Such other particulars as the authorised officer considers material for a purchaser to know to judge the nature and value of the vehicle.

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