Section 118 in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987
118. [ Encroachments. [Substituted by Act No. 33 of 2007, dated 11.12.2007.]
- The provisions in Sections 83, 84, 85 and 86 shall apply to Tirumala Tirupathi Devasthanams and the powers therein shall be exercised by the Endowments Tribunal.]
