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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(e) in Mizoram Lokayukta Act, 2014

(e)"Complaint" means a complaint, in a plain paper alleging that a public servant has committed an offence punishable under the Prevention of Corruption Act, 1988;