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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(4)(b) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(b)a copy of the application made under Secs. 20, 21 or under Section 22, as the case may be;